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State of Bihar - Section

Section 139 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

139. Shelters.

- The employer shall ensure at a construction site of a building or other construction work that the adequate number of shelters for the safeguard of the building workers are provided. Wherein the course of working they are liable to be stuck by moving vehicle or other material handling equipment in a tunnel.