Section 2(j) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
(j)[ "Local Body" means a Nagar Nigam, Nagar Palika Parishad, Nagar Panchayat or Gram Panchayat constituted or established under any Act for the time being in force in Uttarakhand ;] [Inserted by section 2 (a) of U.P. Act No. 6 of 2004.]
