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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(iv) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

(iv)If a consumer, after being disconnected requests for details or amount due, including reconnection and other charges it shall be treated as a complaint.