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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in The U.P. Village Forests Joint Management Rules, 1997

(1)Subject to the supervision, direction, control and concurrence of the Divisional Forest Officer, a Village Forest shall be managed jointly by the Village Forest Committee and such officers of the Forest Department as are nominated in this behalf by the Divisional Forest Officer, on the terms and conditions specified in the Form-I.