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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(g) in The Gurugram Metropolitan Development Authority Act, 2017

(g)"Haryana Urban Development Authority" means the Haryana Urban Development Authority constituted under sub-section (1) of section 3 of the Haryana Urban Development Authority Act, 1977 (13 of 1977);