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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1A) in The Gujarat Municipalities Act, 1963

(1A)[ "Assembly" means the Gujarat Legislative Assembly;] [Clause (1A) was inserted by Gujarat 17 of 1993, section 2 (1) w.e.f. 20-08-1993.]