Bombay High Court
R. Sundaram S/O P.K. Ramchandra Iyer And ... vs The Learned Joint Charity, ... on 15 October, 2019
Author: A.S.Chandurkar
Bench: A.S. Chandurkar
7-WP-6764-19 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO.6764 OF 2019
R. Sundaram s/o P. K. Ramchandra Iyer and ors.
-vs-
Joint Charity Commissioner, Nagpur
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri A. P. Thakare, Advocate for petitioners.
Shri A. V. Palshikar, Assistant Government Pleader
for respondent.
CORAM : A.S.CHANDURKAR, J.
DATE : October 15, 2019 Issue notice, returnable on 29.11.2019. Shri A. V. Palshikar, learned Assistant Government Pleader waives notice for the respondent.
JUDGE Asmita ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 23:05:26 :::