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[Cites 0, Cited by 0] [Section 24B] [Entire Act]

State of Maharashtra - Subsection

Section 24B(13) in Maharashtra Cinemas (Regulation) Rules, 1966

(13)The width of the screen shall not be less than 1/6th and not more than 1/5th, of the distance between the screen and the last row of motor cars in the auditorium. The ratio of width to height of the screen shall be 2.35 to 1.