Section 218(2)(c) in Civil Court Rules of the High Court of Judicature at Patna

[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

(c)Applications under sections 11B and 12(3) of the Jharkhand Building (Lease, Rent and Eviction) Control Act, 2000.

Legal Document View