Section 21(5) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(5)Unless the membership of the Academic Council thereof is previously terminated as provided in the foregoing sub-sections, members of the Academic Council shall relinquish their membership on the expiry of three years from the date on which they become members of the Academic Council but shall be eligible for renomination or reappointment, as the case may be:
