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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Andhra Pradesh - Subsection

Section 70(1)(c) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)The Common Good Fund created under item(ii) of clause (a) shall be utilised for the renovation, preservation and maintenance of other charitable institutions or endowments and for the promotion and propagation of purposes and objects connected therewith.