Madhya Pradesh High Court
Union Of India vs Hariom on 17 July, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6637 of 2023 (UNION OF INDIA Vs HARIOM) Dated : 17-07-2023 Shri Manoj Soni, counsel for the appellant / Union of India.
A week's time is granted to cure the defects pointed out by the Office. List the matter after the defect is cured.
(S. A. DHARMADHIKARI) (HIRDESH)
JUDGE JUDGE
Arun/-
Signature Not Verified
Signed by: ARUN NAIR
Signing time: 18-07-
2023 14:13:24