Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Union Of India vs Hariom on 17 July, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6637 of 2023 (UNION OF INDIA Vs HARIOM) Dated : 17-07-2023 Shri Manoj Soni, counsel for the appellant / Union of India.

A week's time is granted to cure the defects pointed out by the Office. List the matter after the defect is cured.



                            (S. A. DHARMADHIKARI)                                             (HIRDESH)
                                     JUDGE                                                      JUDGE

                         Arun/-




Signature Not Verified
Signed by: ARUN NAIR
Signing time: 18-07-
2023 14:13:24