Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Inter-State Corporations Act, 1957 15. The Rajasthan Khadi and Village Industries Board Act, 1955 (Rajasthan Act 5 of 1955).] [Added by Notification No. G.S.R. 4, dated 4th February, 1958, Gazette of India, Pt. II, Sec 3(i), p. 2]
