Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Nagaland - Subsection

Section 58(i) in Nagaland Municipal Act, 2001

(i)Burials and burials grounds, cremations, cremation grounds and electric crematoriums.