Section 2(d) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962
(d)[ "Cities of Pune, Solapur and Kolhapur" means the Cities of Pune, Solapur and Kolhapur as constituted under the Bombay Provincial Municipal Corporations Act, 1949;] [Clause (d) was substituted for the original by Maharashtra 17 of 1974, Section 2(1).](da)[ "Code" means the Maharashtra Land Revenue Code, 1966;] [Clause (d) was inserted by Maharashtra 17 of 1975, Schedule.]
