Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(3) in The Aircraft Act, 1934 (3)"import" means bringing into [India] [Substituted by Act 24 of 1948, Section 3, for " the Provinces" (w.e.f. 12.4.1948).]; and
