Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 634 in Police Regulations, Bengal , 1943 634. Annual elimination of useless information. - On receipt of the elimination list as provided in regulation 399 the officer-in-charge of the Finger Print Bureau shall eliminate all useless or out-of-date information.IV. - Photographic Bureau.
