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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3)(xiii) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(xiii)to provide for the publication of the results of the examinations and for the grant of certificates and diplomas to students who have satisfactorily completed the course of study in any recognised Polytechnic and passed the examination conducted for the purpose;