(10)The school has the minimum items of furniture and equipments specified by the Board of Secondary Education. The Board will indicate which of the furniture and equipments are the requisite minimum in the case of a particular school.Note. - 'With the prior approval of Government in Education Department the Board may make modifications in the conditions mentioned above in the light of experience of actual working of Higher Secondary schools in the State.Criteria for sanctioning Government grants to Non-Government Higher Secondary and Multi-purpose Higher Secondary Schools.