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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6) in The Sikh Gurdwaras Act, 1925

(6)"Prescribed" means prescribed [-] [The words [by the State Government] omitted by MOH Notification No. S.O.63(E), dated 3.2.1978.] by rules made under this Act.