Section 6 in Prevention of Cruelty to Animals (Karnataka Second Amendment) Act, 2017
6. Amendment of section 27.
- In section 27 of the principal Act, after clause (b), the following shall be inserted, namely:-"(c) the conduct of "Kambala" with a view to follow and promote tradition and culture and ensure survival and continuance of native breeds of buffaloes.(d)the conduct of "Bulls race or Bullock cart race" with a view to follow and promote tradition and culture and ensure survival and continuance of native breeds of cattle."
