Section 11(4) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980
(4)[ Where any vacancy occurs in the office of a Director, other than an elected Director, it shall be filled in accordance with sub-section (3) of section 9 of the Act.] [Substituted by S.O. 290(E), dated 3.4.1995 (w.e.f. 3.4.1995).]
