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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)"College Professor" means a teacher appointed on the scales of pay not lower than that approved by the State Government for a Professor in a College tor professional education or in any other college imparting instructions in the subject concerned upto post-graduate level and includes a Principal of such College who proved to the satisfaction of the Academic Council that he engages himself in guiding research and teaching the subject in addition to the administrative work of the office of the Principal.