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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(1)(a) in West Bengal Industrial Disputes Rules, 1958

(a)an impressed stamped paper of [forty paise] (i.e., folio) or on demy paper/thick paper by affixing the adhesive stamp of equal value of folio] for copies of documents containing 150 words or less,