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[Cites 0, Cited by 3] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in Chartered Accountants Act, 1949

(1)For the efficient performance of its duties, the Council shall-
(a)appoint a Secretary to perform such duties as may be prescribed;
(b)appoint a Director (Discipline) to perform such functions as are assigned to him under this Act and the rules and regulations framed thereunder.