Section 82B(3) in The Orissa Co-operative Societies Rules, 1965
(3)The provisions of Rules 72, 73 74(1), 75, 76, 77, 78, 79, 80, 81 and 82 shall mutatis mutandis apply in respect of a dispute referred to or initiated by the liquidator under Sub-section (4) of Section 75.]Chapter-VIII Winding Up and Dissolution of Societies
