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[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(4)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)fix the label containing the names and symbols of the contesting candidates in the Balloting Unit and secure that unit with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.