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[Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act]

NCT Delhi - Subsection

Section 109(3)(a) in The Delhi Co-operative Societies Rules, 2007

(a)the assets of the co-operative society stating separately the cash balance in -hand and at the Bank, if any, and the negotiable instruments, if any, held by the co-operative society;