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State of Maharashtra - Section

Section 136 in The Mumbai Municipal Corporation Act, 1888

136. [ Duties and powers of the municipal chief auditor [Sections 136 and 137 were substituted for the original by Bombay 2 of 1938, Section 7.]

-The municipal chief auditor in addition to any other duties or powers imposed or conferred upon him under this Act shall perform the duties and may exercise the powers specified in Schedule EE