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Delhi High Court - Orders

M/S Usha International Limited vs M/S Usha Shriram Enterprises Limited & ... on 20 December, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~23 to 25
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     CS(COMM) 1323/2016, I.A. 18462/2011, 3844/2012 & 4926/2017
                                          M/S USHA INTERNATIONAL LIMITED              ..... Plaintiff
                                                        Through: Mr. Prashant Gupta and Mr. Aadhar
                                                                    Nautiyal, Advs. (M. 9205109664)
                                                        versus
                                          M/S USHA SHRIRAM ENTERPRISES
                                          LIMITED & OTHERS                            ..... Defendants
                                                        Through: Mr. Achuthan Sreekumar, Mr. Rohil
                                                                    Bansal, Ms. Apoorva Prasad R,
                                                                    Advs.
                                    24                  WITH
                                    +     CS(COMM) 1334/2016, CC(COMM) 53/2017, I.As. 6164/2009 &
                                          6165/2009

                                               USHA INTERNATIONAL LIMITED               ..... Plaintiff
                                                            Through: Mr. Prashant Gupta and Mr. Aadhar
                                                                      Nautiyal, Advs. (M. 9205109664)
                                                            versus
                                               USHA SHRIRAM ENTERPRISES PVT. LTD        ..... Defendant
                                                            Through: Mr. Achuthan Sreekumar, Mr. Rohil
                                                                      Bansal, Ms. Apoorva Prasad R,
                                                                      Advs.
                                    25                      AND
                                    +              CS(COMM) 26/2017 & I.A. 12944/2013
                                               USHA SHRIRAM ENTERPRISES PVT
                                               LTD & ANR                                ..... Plaintiffs
                                                            Through: Mr. Achuthan Sreekumar, Mr. Rohil
                                                                      Bansal, Ms. Apoorva Prasad R,
                                                                      Advs. (M: 8375020439)
                                                            versus
                                               USHA INTERNATIONAL LTD                   ..... Defendant
                                                            Through: Mr. Prashant Gupta and Mr. Aadhar
                                                                      Nautiyal, Advs. (M. 9205109664)




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/12/2023 at 01:12:53
                                                CORAM:
                                               JUSTICE PRATHIBA M. SINGH
                                                           ORDER

% 20.12.2023

1. This hearing has been done through hybrid mode.

2. Both the counsels submit that the matter would require evidence, therefore, the suits cannot be finally heard, but the applications will have to be heard.

3. List for hearing in all the applications on 21st February, 2024.

4. Interim orders to continue.

PRATHIBA M. SINGH, J.

DECEMBER 20, 2023/dk/ks This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/12/2023 at 01:12:53