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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(b) in The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998

(b)to consider the Five-Year Plan and perspective plans prepared Panchayats and the Municipalities and co-ordinate and prepare draft Five Year Plan and perspective development plan for the entire district;