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Allahabad High Court

Sri Mahesh Kuamr Bhagchandka And Anr. vs State Of U.P. And Others on 27 April, 2023

Author: Salil Kumar Rai

Bench: Salil Kumar Rai





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 5606 of 2010
 

 
Petitioner :- Sri Mahesh Kuamr Bhagchandka And Anr.
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- K.K. Arora
 
Counsel for Respondent :- C.S.C.,Ramendra P. Singh
 

 
Hon'ble Salil Kumar Rai,J.
 

Hon'ble Arun Kumar Singh Deshwal,J.

The notifications dated 26.5.2009 and 9.11.2009 challenged in the present writ petition were also under challenge in Civil Misc. Writ Petition No. 10428 of 2010 (Tarachand & Ors. vs. State of U.P. & Ors.). The said writ petition was dismissed by this Court vide its judgment and order dated 31.8.2010 and the Special Leave to Appeal (Civil) No. 35211 of 2010 filed against the order of this Court has also been rejected by the Supreme Court vide its order dated 11.2.2011.

In view of the aforesaid, the present writ petition is also dismissed in terms of the order dated 11.2.2011 passed by the Supreme Court.

Order Date :- 27.4.2023 Satyam