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[Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act]

State of Maharashtra - Subsection

Section 119(2)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)for the words "Zilla Parishad" the words "Standing Committee or Subjects Committee" shall be substituted; and