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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of West Bengal - Subsection

Section 107(2)(a) in The West Bengal Panchayat Elections Act, 2003

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and