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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(g) in All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019

(g)"Aggrieved student" means a student, who has any complaint in the matters relating to or connected with the grievances defined under these Regulations.