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Income Tax Appellate Tribunal - Ahmedabad

Milton Plastic Industiries, Baroda vs Acit.,Circle-2(1),, Baroda on 29 March, 2017

      आयकर अपील
य अ धकरण, अहमदाबाद  यायपीठ ',Lk
                                            ,Lk-
                                            ,Lk-,e-lh अहमदाबाद ।
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       IN THE INCOME TAX APPELLATE TRIBUNAL
              " SMC " BENCH, AHMEDABAD

 सव  ी iznhi dqekj dsfM;k , लेखा सद
य एवं महावीर  साद,  या यक सद
य के सम  ।
BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER
                        And
       SHRI MAHAVIR PRASAD, JUDICIAL MEMBER

               आयकर अपील सं./I.T.A. No.1504/Ahd/2012
             (  नधा रण वष  / Assessment Year :1995-96)
 M/s. Milton Plastic Industries     बनाम/           ACIT
   12, Panorama Complex,             Vs.         Circle-2(1)
   R.C. Dutt Road Alkapuri                         Baroda
              Baroda

थायी ले खा सं . /जीआइआर सं . / PAN/GIR No. : AAEFM 1873 H
      (अपीलाथ" /Appellant)            ..          ( #यथ" / Respondent)
     अपीलाथ" ओर से /Appellant by :    Shri Mehul K Patel
      #यथ" क% ओर से/Respondent by :   Shri V. I. Mehta, Addl. CIT.

      ु वाई क% तार*ख /
     सन                Date of Hearing              23/03/2017
     घोषणा क% तार*ख /Date of Pronounce ment         29/03/2017

                             आदे श / O R D E R

PER SHRI MAHAVIR PRASAD, JUDICIAL MEMBER :

This appeal has been preferred by the assessee is directed against the order of the Commissioner of Income Tax(Appeals)-III, Baroda, dated 06/03/2012 for the Assessment Year (AY) 1995-96.

ITA No. 1504/Ahd/2012

Milton Plastics Industries vs. ACIT Asst.Year -1995-96 -2-

2. At the outset Assessee Representative Shri Mehul K Patel has requested to withdraw this appeal. Permission for withdrawal of the appeal is granted.

3. In the result, appeal of the assessee is dismissed as withdrawal.


This Order pronounced in Open Court on                                                29/03/2017




                           Sd/-                                                     Sd/-
                      iznhi dqekj dsfM;k                                       महावीर  साद
                      (लेखा सद
य)                                             ( या यक सद
य)
 (PRADIP KUMAR KEDIA)                                                   (MAHAVIR PRASAD)
ACCOUNTANT MEMBER                                                       JUDICIAL MEMBER

Ahmedabad;                         Dated       29/03/2017
Priti Yadav, Sr. Ps


आदे श क                   त"ल#प अ$े#षत/Copy of the Order forwarded to :
1.              अपीलाथ" / The Appellant
2.               #यथ" / The Respondent.

3. संबं3धत आयकर आयु5त / Concerned CIT

4. आयकर आयु5त(अपील) / The CIT(A)-III, Baroda.

5. 6वभागीय त न3ध, आयकर अपील*य अ3धकरण, अहमदाबाद / DR, ITAT, Ahmedabad

6. गाड फाईल / Guard file.

आदे शानुसार/ BY ORDER, स#या6पत त //True Copy// उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपील य अ धकरण, अहमदाबाद / ITAT, Ahmedabad True Copy