Section 2(1A) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987
(1A)[ 'Archakas and other employees Welfare Fund' means, the Fund created for the welfare of the Archakas and other employees of the Hindu Religious Institutions and Endowments in the State of Andhra Pradesh under Section 161.] [Inserted by Act No. 33 of 2007, dated 11.12.2007.]
