Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(12)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(12)(ii) in The M.P. Civil Services (Pension) Rules, 1976

(ii)If the Government servant has no family he shall furnish the details in Form 3 as soon as he acquires a family.