Allahabad High Court
Union Of India And 3 Others vs Shiva Nand Sharma And Another on 12 April, 2019
Bench: Pankaj Mithal, Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 52373 of 2017 Petitioner :- Union Of India And 3 Others Respondent :- Shiva Nand Sharma And Another Counsel for Petitioner :- Krishna Agarawal Counsel for Respondent :- Sudhanshu Kumar Singh Hon'ble Pankaj Mithal,J.
Hon'ble Prakash Padia,J.
It appears that so far notice has not been sent to the contesting respondent no.1.
Learned counsel for the petitioner may take fresh steps.
Office is also directed to submit report, if some one has put in appearance on behalf of respondent no.1.
Order Date :- 12.4.2019 Pramod Tripathi