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[Cites 0, Cited by 2] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1) in Children Act, 1960

(1)The Reformatory Schools Act, 1897 and [section 27 of the Code of Criminal Procedure, 1973,] [Substituted for the word "section 29-B and section 399 of the Code of Criminal Procedure, 1898" by the Act 15 of 1978, section 18] shall cease to apply to any area in which this Act has been brought into force.