Rajasthan High Court - Jodhpur
M/S Rays Power Infra Limited vs State Of Rajasthan (2024:Rj-Jd:26088) on 1 July, 2024
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2024:RJ-JD:26088] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9863/2024 M/s Rays Power Infra Limited, (Previously M/s Rays Power Infra Private Limited), Having Its Registered Office At 1St-21, Evershine Mall, North Meter, Cabin 1, Malad West, Mumbai- 400064 And Its Corporate Office At D-43, Iind Floor, Sodala, Jan Path, Shyam Nagar, Jaipur, Rajasthan- 302019 Through Ita Authorized Signatory Bhagwan Swaroop S/o Late Shri Ghisu Lal Aged About 43 Years, Resident Of Inside Sojati Gate, Tripoliya Road, Jodhpur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through Chief Secretary, Government Of Rajasthan, Jaipur.
2. State Of Rajasthan, Through Principal Secretary, Department Of Colonization, Government Of Rajasthan, Jaipur.
3. NTPC Renewable Energy Limited, Is A Limited Company Under The Terms And Provisions Of Companies Act, 2013, Having Cin U40107Dl2020Goi371032 And Registered Office At Ntpc Bhawan, Scope Complex, 7, Institutional Area, Lodhi Road Delhi South Delhi Dl 110003 In
4. District Collectorate, Phalodi, Jodhpur Rajasthan, 342301.
5. HDFC Bank Limited, Through Its Branch Manager, Having Its Office At Second Floor, JTN Anukampa Near Panch Batti Adjoining Raj Mandir Cinema Hall Bhagwandas Road Jaipur Rjasthan- 302001.
6. State Of Bank Of India, Through Its Branch Manager, Having Its Office At S.M.E., Jaipur South Branch, 22- Godam Ind. Area, Jaipur, Rajasthan- 302006.
----Respondents For Petitioner(s) : Mr. Ashish Sharma, through VC for Mr. Puna Ram Sen JUSTICE DINESH MEHTA Order 01/07/2024
1. Mr. Ashish Sharma, associate to Mr. Puna Ram Sen, learned counsel for the petitioner seeks permission to withdraw the present writ petition with a liberty to file afresh.
2. Permission granted.
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3. With the liberty as prayed, the present writ petition is dismissed as withdrawn.
4. The stay application also stands dismissed, accordingly.
(DINESH MEHTA),J 55-akansha/-
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