Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 8 in Kerala Essential Articles Control Act, 1986 8. Attempt and abetment. - Any person who attempts to contravene or abets a contravention, of any order made under section 3, shall be deemed to have contravened that order.
