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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(xvii) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(xvii)to borrow, with the approval of the State Government, whether on the security of the property of the University or otherwise, money for the purposes of the University;