Supreme Court - Daily Orders
Dera Sullar vs The State Of Punjab on 19 April, 2024
Author: M.M. Sundresh
Bench: M.M. Sundresh
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ITEM NO.46 COURT NO.14 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19589/2015
(Arising out of impugned final judgment and order dated 10-04-2015
in LPA No. 542/1994 passed by the High Court of Punjab & Haryana at
Chandigarh)
DERA SULLAR Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
(IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
WITH
SLP(C) No. 20054/2015 (IV-B)
SLP(C) No. 25390/2015 (IV-B)
(IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION, IA No.
133535/2020 - EXEMPTION FROM FILING O.T., IA No. 51049/2018 -
EXEMPTION FROM FILING O.T., IA No. 9605/2018 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 25253/2015 (IV-B)
(IA No. 3/2015 - APPLICATION FOR SUBSTITUTION, IA No. 4/2015 -
CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No.
51076/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 26316/2015 (IV-B)
(IA No. 51092/2018 - EXEMPTION FROM FILING O.T., IA No. 57908/2016
– IMPLEADMENT)
SLP(C) No. 26107/2015 (IV-B)
(IA No. 51061/2018 - EXEMPTION FROM FILING O.T., IA No. 57910/2016
– IMPLEADMENT)
SLP(C) No. 24360/2015 (IV-B)
(IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION, IA No.
61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 51066/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 26033/2015 (IV-B)
Signature Not Verified
(IA No. 12870/2017 – OT)
Digitally signed by
SWETA BALODI
Date: 2024.04.19
17:15:47 IST
Reason:
Diary No(s). 8955/2019 (IV-B)
(IA No. 56452/2019 - CONDONATION OF DELAY IN FILING
IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
IA No. 59085/2019 - PERMISSION TO FILE ADDITIONAL
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DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 20027/2015 (IV-B)
(IA No. 51033/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 20019/2015 (IV-B)
(IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
SLP(C) No. 21920/2015 (IV-B)
(IA No. 51084/2018 - EXEMPTION FROM FILING O.T.)
Date : 19-04-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE PRASANNA BHALACHANDRA VARALE
For Petitioner(s) Mr. S. Hariharan, Adv.
Ms. Mannat Tipnis, Adv.
Mr. Amaan Shreyas, Adv.
Mr. Vikash Singh, AOR
Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, AOR
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Ms. Apoorva Singh, Adv.
Mrs. Priya Puri, AOR
Ms. Arundhati Katju, Adv.
Ms. Shristi Borthakur, Adv.
Ms. Ritika Meena, Adv.
Ms. Parul Sharma, Adv.
Ms. Smriti Sinha, Adv.
Mr. Sharad Kumar Puri, Adv.
Mrs. Amita Gupta, AOR
Ms. Bhawna Bhati, Adv.
Mr. Ayushman Gupta, Adv.
Mr. Shubham Bhalla, AOR
Mr. Chritarth Palli, Adv.
Mr. Yajur Bhalla, Adv.
Ms. Anchita Nayyar, Adv.
Ms. Gauri Bedi, Adv.
Ms. Ragini Sharma, Adv.
Ms. Akansha Gulati, Adv.
Ms. Ruksana Khan, Adv.
Mr. Rohit Pandey, Adv.
Mr. Alex Noel Dass, Adv.
Mr. Akshay Verma, AOR
Ms. Sushma Verma, Adv.
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Mr. Abhinav Singh, Adv.
Mr. Sahil Tagotra, AOR
Mr. Mayank Mathur, Adv.
Mr. Rakesh Talukdar, Adv.
Mr. Ashutosh Garg, Adv.
Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, Adv.
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Ms. Apoorva Singh, Adv.
Mr. Avinash Gautam, AOR
For Respondent(s) Mr. Vinit Trehan, Adv.
Mr. Vineet Trehan, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. Surya Kant, AOR
Ms. Baani Khanna, AOR
Mr. Robin Sigh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Gouvinda Choudhary, Adv.
Mr. Govinda Choudhary, Adv.
Mr. Vasu Kalra, Adv.
Mr. Ajay Pal, AOR
Ms. Ranjeeta Rohatgi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 24.09.2024.
(SWETA BALODI) (POONAM VAID) COURT MASTER (SH) COURT MASTER (NSH)