Section 15C(2) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973
(2)The State Government may make rules for regulating the recruitment and the conditions of Service of persons appointed to the State University Service :Provided that until the State University Service is constituted under sub-section (1) and the rules are made under this sub-section, appointments to the posts of Registrars vacant on the date of commencement of the Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 1980 or to the posts of other officers specified in the notification under sub-section (1) vacant on the date of publication of notification specifying the cadres of officers, as the case may be, shall be filled in by the Kuladhipati by securing the services of suitable officers on deputation.
