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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(b) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(b)The notice shall be affixed on the notice board of such Collector's Court and also served individually on the persons concerned. It shall call upon all persons claiming to be the natural guardian of the minor or the person suffering from legal disability to appear at the enquiry;