Rajasthan High Court - Jaipur
Murli Singh Yadav Memorial Prashikshan ... vs State Of Rajasthan on 7 March, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 24692/2018
Professor S Karan Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Civil Writs No. 21298/2018 Chaman College Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 21418/2018 Shekhawati Veterinary Institute
----Petitioner Versus State Of Rajasthan Through The Director
----Respondent S.B. Civil Writs No. 21429/2018 Salasar Balaji Veterinary Institute
----Petitioner Versus State Of Rajasthan, Through The Director, Animal Husbandry Department
----Respondent S.B. Civil Writs No. 21449/2018 Shri Shyam Shikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 22588/2018 Professor S Karan Shiksha Samiti Trust
----Petitioner Versus State Of Rajasthan Through The Director
----Respondent S.B. Civil Writs No. 24436/2018 (Downloaded on 30/06/2019 at 02:29:35 AM) (2 of 9) [CW-24692/2018] Poddar Animal Husbandry Diploma Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 26617/2018 Rajdhani Veterinary Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 26629/2018 Rajdhani Veterinary Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 27891/2018 Dev Pashudhan Sahayak Prashikshan Mahavidyalaya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 27895/2018 Sir Chottu Ram Lsa Training Institute
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writs No. 27904/2018 Deendayal Sikshan Avam Anusandahan Samiti
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 27905/2018 Sunrise Veterinary College
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent (Downloaded on 30/06/2019 at 02:29:35 AM) (3 of 9) [CW-24692/2018] S.B. Civil Writs No. 27907/2018 Sunrise Veterinary College
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 27928/2018 Chaman College Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 27929/2018 Jyotiba Phule Social Welfare Society,
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 27950/2018 Health And Educational Care Society
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 27997/2018 Sir Choturam Lsa, Training Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 370/2019 Institute Of Animal Health And Veterinary Biological
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 435/2019 Gurukul Pashudhan Sahayak Prashikshan Sansthan
----Petitioner Versus State Of Rajasthan (Downloaded on 30/06/2019 at 02:29:35 AM) (4 of 9) [CW-24692/2018]
----Respondent S.B. Civil Writs No. 436/2019 Baran College Of Veterinary Sciences
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 437/2019 Mansarovar College Of Veterinary Sciences
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 438/2019 Pioneer College Of Veterinary Sciences
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 439/2019 Pushpawati College Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 649/2019 Saraswati Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 650/2019 Sunrise Education And Development Society
----Petitioner Versus State Of Rajasthan Through The Director
----Respondent S.B. Civil Writs No. 1375/2019 Dr. Radhakrishan Institute Of Animal Science
----Petitioner Versus (Downloaded on 30/06/2019 at 02:29:35 AM) (5 of 9) [CW-24692/2018] State Of Rajasthan
----Respondent S.B. Civil Writs No. 1376/2019 Murli Singh Yadav Memorial Pashudhan Sahayak Mahavidhayalaya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1377/2019 Sarasvati Live Stock
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1378/2019 Murli Singh Yadav Memorial Prashikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1380/2019 Smt. Madi Devi Memorial L.s.a. School
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1381/2019 Tagore Institute Of Animal Science
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writs No. 1394/2019 Shree Tagore Institute Of Animal Science
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writs No. 1423/2019 B. R. Live Stock Assistant Diploma Training Institute
----Petitioner (Downloaded on 30/06/2019 at 02:29:35 AM) (6 of 9) [CW-24692/2018] Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1677/2019 Rajasthan College Of Veterinary
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writs No. 1833/2019 Global Institute Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1856/2019 Sharma Modern Pashudhan Sahayak Diploma Training Institution
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writs No. 1887/2019 Shri Shyam Veterinary Mahavidhyalaya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1889/2019 Svp Livestock Assistant Training Center
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1893/2019 Rajasthan Veterinary Mahavidhayalay
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1894/2019 Ssm Veterinary College (Downloaded on 30/06/2019 at 02:29:35 AM) (7 of 9) [CW-24692/2018]
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1898/2019 Adarsh Livestock Assistant Training School
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1899/2019 Ganpati Veterinary Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1908/2019 Jambukhand Veterinary Mahavidhyalaya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1921/2019 Mahesh College Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 1942/2019 M.l.d. Livestock, Assistant Diploma Training Institute
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writs No. 1969/2019 Vivekanand Vidya Ashram Veterinary Nursing College
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writs No. 2000/2019 (Downloaded on 30/06/2019 at 02:29:35 AM) (8 of 9) [CW-24692/2018] Lohagarh Animal Husbandry Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 2001/2019 Apollo Animal Husbandry Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 2011/2019 Pathadiya Veterinary College
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 2012/2019 Maharani Veterinary College
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writs No. 2084/2019 Shri Hari Veterinary Nursing College
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Vijay Poonia, Mr. Dinesh Yadav, Mr. Suresh Kumar Dhenwal, Mr. Indresh Sharma For Respondent(s) : Ms. Sheetal Mirdha, AAG, Mr. R.A. Katta HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 07/03/2019 (Downloaded on 30/06/2019 at 02:29:35 AM) (9 of 9) [CW-24692/2018] As prayed for and agreed upon by the learned counsel for the parties, matters be listed again on 13 th March, 2019, along with batch of writ applications lead case being SBCCP No.138/2019.
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