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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(1)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(b)if satisfied that the result of a fresh poll at that polling station or place will not, in any way, affect the result of the election, such directions may be issued by the Returning Officer for the resumption and completion of the counting.