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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3)(ii) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(ii)all monies collected by the State which have been placed under the Ad hoc Authority and the interest accrued Ad hoc thereon ;