Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102X(2)] [Section 102X] [Entire Act]

State of Karnataka - Subsection

Section 102X(2)(d) in Karnataka Municipal Corporations Act, 1976

(d)prescribe the accounts to be kept by the Board, the manner in which such accounts shall be audited and published;